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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(a) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(a)There shall be established a fund to be called the Telugu Language Development Fund, with a seed capital of Twenty Five Crore Rupees, which shall, subject to the directions of the Government, be controlled and administered by the Authority.