Allahabad High Court
Suraj Kateria @ Tarra vs State Of U.P. on 22 November, 2010
Author: B.N. Shukla
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32375 of 2010 Petitioner :- Suraj Kateria @ Tarra Respondent :- State Of U.P. Petitioner Counsel :- Pramod Srivastava Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit.
Learned counsel for the applicant may file rejoinder affidavit within two weeks thereafter.
List thereafter.
Order Date :- 22.11.2010 Atul kr. sri.