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Calcutta High Court (Appellete Side)

Uttam Kayal vs Sunil Pal on 12 July, 2017

                                                       1




                               In The High Court At Calcutta
    12-07-2017
      sh-7
                                  Civil Appellate Jurisdiction
.

CAN 4729 of 2017 CO 2957 of 2011 Uttam Kayal v.

Sunil Pal Mr. Saurav Sen ... for the petitioner.

Mr. Abu Abbas Uddin ... for the opposite party.

Let, this application along with the main revisional application appear as a "Specially Fixed Contested Application" on July 19, 2017.

(Ashis Kumar Chakraborty, J) 2