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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(5) in The Dentists Act, 1948

(5)A person whose name has been removed from the register under this section or under sub-section (2) of section 39 shall forthwith surrender his certificate of registrationand certificate of renewal, if any, to the Registrar, and the name so removed shall be published in the Official Gazette.