Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 71] [Entire Act] Union of India - Subsection Section 71(i) in The Army Act, 1950 (i)severe reprimand or reprimand, in the case of officers, junior commissioned officers, warrant officers and noncommissioned officers;
