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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(g) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(g)a responsible person for inspecting pile-driving equipment, inspects such equipment before taking it into use and takes all appropriate measures as required for the safety of building workers before commencing piling work by such equipment.