Karnataka High Court
T N Srinivasan vs Srikantaiah S/O Kempaiah on 18 April, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF KARNATAKA AT BANGALORE-.._I_O~~..v DATED THIS THE 18TH DAY OF APRIL, 2o_1.';§""' ' '- " ' BEFORE THE HON'BLE MRJUSTICE A 7 REGULAR SECOND APPEAL _NO[' 201 I m(I;NIJ~):'S . BEI WEEN: T. N. SRINIVASAN S/O N. NARASIMHAIAH, .~ AGED ABOUT 69 YEARS, _ ' RESIDINGATNO...I40So, ' XMAIN,RPC 1' BANGALORE (By M. S, 'AA.D'§§/.) AND: I I I A 1. SRIKANTAIAH', _ I S,/O ..NIAJOR, "«.,PUIII'ARUDRAIAH, ,BOTH'-ARE RESIDING AT MAREGOWDANA DODDI, HAMLET ' . MELEHALLI, KOOTAGAL HOBLI, RELMANAGARA TALUK RESPONDENTS.
THIS RSA IS FILED UNDER SECTION 100 OF CPC, V. "-AGAINST THE JUDGMENT AND DECREE DATED 1.7.2010 " " PASSED IN R.A. NO.84/2009 ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE, RAIVIANAGARA, DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE DATED 20.4.2009 PASSED IN O.S. NO.137/1996 ON THE FILE OF THE PRL. CIVIL JUDGE (JR. DN.) & JMFC., RAMANAGARAM.
THIS APPEAL COMING ON FOR ORDERS'HflS DAY,THE COURT DEuwEREDeTHEj0 FOLLOWING:
JUDGMENg_ Needful is not done despit4e---dithe oridef dated'< 00 30.01.2012 granting four wee'1'{s..V:._fir1ie féiil.i.rig the appeal would stand d'isri;.iss::éd.§_ the 'A'.f11ipea1 is dismissed.
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