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[Cites 0, Cited by 12] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(13) in The Gujarat Co-Operative Societies Act, 1961

(13)"member" means a person joining in an application for the registration of a co-operative society which is subsequently registered, or a person, duly admitted to membership of a society after registration, and includes a nominal, associate or sympathizer member;[(13-A) "National Bank" means the National Bank for Agriculture and Rural Development established under Section 3 of the National Bank for Agriculture and Rural Development Act, 1981";] [Inserted by Gujarat 1 of 2008, Section 2 (w.e.f. 8.10.2007).]