Madras High Court
M/S.Sujana Metal Products Ltd vs The Commercial Tax Officer on 1 September, 2025
Bench: S.M.Subramaniam, C.Saravanan
W.P.No.10634 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.09.2025
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
and
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P.No.10634 of 2014
and
M.P.No.2 of 2014
M/s.Sujana Metal Products Ltd.,
represented by its Manager – G.Jayan,
'Nijapadam', No.6/9, Damodaran Street,
Off Spurtank Road, Chetpet,
Chennai – 600 031. ... Petitioner(s)
Vs.
The Commercial Tax Officer,
Valluvarkottam Assessment Circle,
Chennai. ... Respondent(s)
Prayer: Writ Petition is filed under Article 226 of the Constitution of India,
to issue a Writ of Certiorari, calling for the impugned proceedings of the
respondent in TNGST 1502596 / 2006-07 dated 03.02.2014 and to quash the
same as illegal and contrary to Section 87-A of the TNVAT Act, 2006.
For Petitioner(s) : M/s.R.Hemalatha
For Respondent(s) : M/s.Amirtha Dinakaran,
Government Advocate
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W.P.No.10634 of 2014
ORDER
(Order of the Court was made by S.M.SUBRAMANIAM, J.) Today, when the matter is taken up for hearing, the learned counsel for the petitioner seeks permission of this Court to withdraw this writ petition and she has also made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel for the petitioner, the writ petition stands dismissed as withdrawn. No costs.
Consequently, connected miscellaneous petition is closed.
(S.M.S.,J.) (C.S.N.,J.)
01.09.2025
skr (2/2)
Index : Yes / No
Speaking order / Non-speaking order Neutral Citation : Yes / No To The Commercial Tax Officer, Valluvarkottam Assessment Circle, Chennai.
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and C.SARAVANAN, J.
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