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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)In case the applicant fails to carry out such steps and intimate the Supervisory Authority within the stipulated time mentioned in that Improvement notice, the Supervisory Authority shall submit her inspection report to the Licensing Authority for recommending the rejection of such application.