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[Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(d) in Motor Vehicles Act, 1939

(d)if the holder of the permit has obtained the permit by fraud or misrepresentation, [or] [Inserted by Act 100 of 1956, section 54, for 'possess' (w.e.f. 16-2-1956).]