Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 19 in Andhra Pradesh State Public Distribution System Control Order, 2001 19. Further conditions to be observed by the authorised Fair Price Shops. - The authorised Fair Price Shop dealers should follow the conditions stipulate in paragraph 3 of the Annexure to this order.
