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State of Odisha - Section

Section 13 in Orissa Economiser Inspection Administrative Rules, 1952

13. Casual inspection.

- The Inspector shall note if the economiser is working satisfactorily and especially in accordance with Regulation 531 of the Indian Boiler Regulations, 1950. Particular note should be taken of the water temperature to see that the temperature of hot water in the economiser is 20 to 50 lower than the boiler steam temperature.