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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in The Rules Under Tamil Nadu Agriculturists Relief Act, 1938

(2)All suits and execution proceedings stayed under sub-rule (1) shall, after the 30th September 1938, or the 30th September 1939, as the case may be, proceed, subject to the provisions of the Act, from the stage which had been reached at the time when they were so stayed.