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Delhi High Court - Orders

Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 13 August, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~1 & 2
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           ARB.P. 366/2021 & I.A. 22220/2023

                                                      SPLENDOR LANDBASE LTD.                                                  .....Petitioner

                                                                                         versus

                                                      APARNA ASHRAM SOCIETY & ANR.                                         .....Respondents

                                          +           O.M.P.(I) (COMM.) 25/2021, I.A. 10177/2021 & I.A. 22218-
                                                      22219/2023

                                                      M/S SPLENDOR LANDBASE LTD.                                              .....Petitioner

                                                                                         versus

                                                      M/S APARNA ASHRAM (SOCIETY) & ANR.                                   .....Respondents

                                          Appearances:
                                          Mr. Sacchin Puri, Sr. Advocate with Mr. Sarthak Gupta, Ms. Priyama
                                          Priyadarshani, Mr. Noorhasan Khan, Ms. Shweta Arora, Ms. Ashana
                                          Bhola, Ms. Sneha Kumari, Mr. Subodh Kumar Pandey, Mr. Hd. Deen and
                                          Mr. Salmani Gulam, Advocates for petitioner in Item No.1 and 2.
                                          Mr. Sanjay Khanna, Ms. Pragya Bhushan, Mr. Karandeep Singh, Mr.
                                          Tarandeep Singh, Advocates for R-1 and 2 in Item No.1 and 2.
                                          Mr. Mohinder J.S. Rupal, Mr. Hardik Rupal, Advocates for R-6 in Item
                                          No.1 and 2.
                                          Mr. Ashish Dholakia, Sr. Advocate with Mr. Viren Bansal, Mr. Adhirath
                                          Singh, Mr. Manav Mitra, Mr. Jatin Sehgal, Ms. Devna Soni and Mr.
                                          Sulabh Gupta, Advocates for R-3 to 5 in Item No.1 and 2.
                                          Dr. Surya Prakash, Advocate for Aparna Ashram Society.
                                          Mr. Rahul Gupta, Mr. Shekhar Gupta, Mr. Mridul Vats, Advocates for R-
                                          2 along with R-2 in person.




                                          ARB.P. 366/2021 & O.M.P.(I) (COMM.) 25/2021                                          Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/08/2024 at 02:39:22
                                           CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER

% 13.08.2024 List on 12.11.2024.

Interim orders to continue until the next date of hearing.

PRATEEK JALAN, J AUGUST 13, 2024 SS/ ARB.P. 366/2021 & O.M.P.(I) (COMM.) 25/2021 Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 02:39:22