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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(a) in The Indian Post Office Rules, 1933

(a)The acid shall be securely packed in a hermetically sealed stout glass capsule which shall be embedded in the centre of a tin case filled with fine sand in such a manner as to leave a laver of sand not less than 4 centimeters between any part of the glass capsule and the inside of the tin case.