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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(2)(e) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(e)the notice to be given to the Government in case the land on whichthe monument is situated is offered for sale by the owner, and theright to be reserved to the Government to purchase such land, orany specified portion of such land, at its market value ;