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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(7) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(7)In addition, there shall be not less than two reserved entrance and exists in the compound wall for the free movement of persons and for facilitating rescue operations in times of emergency [and each of such entrance and exit shall be of not less than five metres in width] [Inserted by G.O. Ms. No. 1746, Home, dated the 21th August 1989.]. The entrance and exit ways shall be separate and distinct.