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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)The licensee, the lessee, or as the case may be, the operator shall design and install subsea facilities and pipeline systems in such a manner that the facilities are able to withstand mechanical damage caused by other activities in the vicinity, with a high probability of occurrence.