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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(viii) in The Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001

(viii)The Committee shall maintain the necessary records showing amount disbursed. date of disbursal, the name of Organisation or Voluntary agency, the activities of the agency for which such disbursal was made.