Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 114 in The Manual of Departmental Orders

114. Standing Order

No. 1138, dated 13-5-1978.Inspite of clear instructions issued vide this office order No. T/26/A/1108, dated 27-6-62 and XV/Misc/30/74/3395-406 dated 12-6- 74 the tour programmes and inspection notes are not submitted well in time before submission of T.A. bills for countersignatures but the compliance of this office circular is not being made by the Superintending Engineers and Executive Engineers except in few. Now it is again enjoined upon all the officers to submit their tour programmes well in time and inspection notes before submission of the T.A. bills for countersignatures failing which the T.A. claims will not be countersigned.