Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(5)Where after the truing up the fee and charges recovered is less than the approved by the Commission under these regulations CSPSOC shall recover from the intra-State entities who pay the annual charges, as the case may be, the under-recovered amount in implementing the order issued for fees and charges through annual charges for the next year or as decided by the Commission.