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Union of India - Section

Section 41 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

41. Delegation of the power to enquire.

- The Competent Authority may, by general or special order in writing, delegate to, -
(i)An officer who is in a higher scale to the officer against whom the proceeding is instituted, in the case of officer;
(ii)An officer, in case of employee, to conduct the enquiry under regulation 39.
Provided that the Competent Authority may, at his discretion, nominate any officer working in the Bank, including those on deputation from other institutions or any public servant who is in a higher scale to the officer or employee against whom the proceeding is instituted, to conduct the enquiry.