Supreme Court - Daily Orders
The Collector Kandhamal Phulbani vs Sk Maniruddin on 12 October, 2018
Bench: D.Y. Chandrachud, Vineet Saran
ITEM NO.27 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34949/2018
(Arising out of impugned final judgment and order dated 29-01-2018
in WP(C) No. 17814/2015 passed by the High Court Of Orissa At
Cuttack)
THE COLLECTOR KANDHAMAL PHULBANI Petitioner(s)
VERSUS
SK MANIRUDDIN Respondent(s)
(FOR ADMISSION and I.R. and IA No.142429/2018-CONDONATION OF DELAY
IN FILING )
Date : 12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Subhasish Mohanty, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Till the next date of hearing, there shall be an ad interim direction to the effect that the status quo shall be maintained.
(NEELAM GULATI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.10.13 13:02:12 IST Reason: