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Supreme Court - Daily Orders

The Collector Kandhamal Phulbani vs Sk Maniruddin on 12 October, 2018

Bench: D.Y. Chandrachud, Vineet Saran

     ITEM NO.27                          COURT NO.12                 SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34949/2018

     (Arising out of impugned final judgment and order dated 29-01-2018
     in WP(C) No. 17814/2015 passed by the High Court Of Orissa At
     Cuttack)

     THE COLLECTOR KANDHAMAL PHULBANI                                Petitioner(s)

                                                VERSUS

     SK MANIRUDDIN                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.142429/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 12-10-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)               Mr. Subhasish Mohanty, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Till the next date of hearing, there shall be an ad interim direction to the effect that the status quo shall be maintained.

(NEELAM GULATI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.10.13 13:02:12 IST Reason: