Uttarakhand High Court
Sanjay Kumar Kashyap vs Ashok Kumar & Others on 28 July, 2015
Author: Alok Singh
Bench: Alok Singh
C24 No. 03 of 2014 Hon'ble Alok Singh, J.
Mr. Sanjay Singh, Advocate for the applicant.
Mr. Narendra Bali, Advocate for the respondents.
Mr. Narendra Bali, learned counsel appearing for the respondents/OPs, submits that OS No. 318 of 2013 has already been dismissed for non-prosecution vide order dated 06.04.2014, therefore, present transfer application has rendered infructuous.
Order accordingly.
(Alok Singh, J.) 28.07.2015 Deepak