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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(b) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(b)erecting machinery, workshops, godowns, bridges, railway sidings and any other structures whatsoever in the project areas for the purpose of execution of works;