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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(3) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(3)The Committee shall select the suitable candidates and prepare a list of such candidates and produce to the Superintending Engineer (Karmic). Superintending Engineer then shall appoint the candidates in various divisions as unpaid apprentice for a period of six months (one crop) and during the period of apprenticeship the candidate shall have to qualify a written test conducted by the Committee formed in sub-clause (1) above, regarding their duties and functions as specified in Appendix "B".