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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(p) in Goa State Higher Education Council Act, 2018

(p)evolve general guidelines for the release of grants by the Government or any agency authorized by the Government and disburse funds of the University and colleges on the basis of State Higher Education Plan;