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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(ii) in The Companies (Second Amendment) Act, 2002

(ii)in sub- section (1), after clause (f), the following clause shall be inserted, namely:-" (g) in a case falling under clause (h) of section 433, by the Central Government or a State Government;";