Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103(4)] [Section 103] [Entire Act]

State of Uttarakhand - Subsection

Section 103(4)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)do anything within the aforesaid limits the doing of which is necessary for the efficient discharge of its functions under this Act.