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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xxiii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxiii)the manner, in which the sale or auction of the specified agricultural produce shall be conducted and bids made and accepted in the Market area,