Section 60(1)(iii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(1)(iii) in The U.P. Factories Rules, 1950

(iii)The operation shall be carried out by an experienced person or persons and at least two persons (including those carrying out the operations) experienced in work on gas mains and over 18 years of age shall be present during the operation.

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State of Uttar Pradesh - Subsection

Section 60(1)(iii) in The U.P. Factories Rules, 1950