Section 73(1)(h) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

(h)it has been marked, by an equipment and in the manner other than the equipment and manner prescribed for that purpose :

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