Section 62 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010
62.
The Commission may, on being satisfied that a person has failed to comply with any of the provisions above, at any time, by order in writing, direct any person specified in the order to investigate the affairs of such person and to report to the Commission on any investigation made by such Investigating Authority. The provisions of Regulation 55 shall apply mutatis mutandis to the investigation specified in this regulation.Part - 8 Miscellaneous
