Orissa High Court
Parsuram Routray vs The Kendrapara on 22 December, 2025
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.34415 of 2025
Parsuram Routray
and another .... Petitioners
Mr. P. Panda, Advocate
-versus-
The Kendrapara
Urban Co-operative
Bank Ltd.,
Kendrapara and
another .... Opp. Parties
CORAM:
HON'BLE MR. JUSTICE S.K. SAHOO
HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 22.12.2025
01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
Mr. P. Panda, learned counsel for the petitioners seeks for an adjournment.
As prayed for, list this matter in the week commencing from 12.01.2026.
Signature Not Verified( S.K. Sahoo) Digitally Signed Signed by: SIPUN BEHERA Designation: Senior Judge Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 23-Dec-2025 17:17:25 (Chittaranjan Dash) Judge 22nd December, 2025 Sipun Page 1 of 1