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[Cites 0, Cited by 0] [Section 346] [Entire Act]

State of West Bengal - Subsection

Section 346(a) in West Bengal Municipal Act, 1993

(a)cause to be destroyed, or to be confined for such period as he may direct, any dog or other animal which is, or is reasonably suspected to be, suffering from rabies, or which has been bitten by any dog or other animal suffering or suspected to be suffering from rabies;