Supreme Court - Daily Orders
The Commissioner Of Service Tax ... vs M/S. Sri Selvaganapathy And Co. on 6 November, 2017
Bench: Ranjan Gogoi, Navin Sinha
1
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO(s).1970-1971/2017
COMMISSIONER OF SERVICE TAX ETC.ETC. PETITIONER(S)
VERSUS
M/S. SRI SELVAGANAPATHY AND CO. RESPONDENT(S)
O R D E R
1. We have heard the learned counsels for the parties.
2. The present transfer petitions have been filed on the ground that the issue involved in the Writ Petition Nos. 37511 of 2016 and 40701 of 2016 titled as “M/s. Sri Selvaganapathy & Co. vs. The Commissioner of Service Tax (Appeals-I)” in the High Court of Madras is pending before this Court in Civil Appeal No.2013 of 2014.
3. We do not consider the above to be a sufficient ground for transfer of the writ proceedings from the Madras High Court to this Signature Not Verified Digitally signed by NEETU KHAJURIA Court inasmuch as once the decision of this Date: 2017.11.07 17:04:09 IST Reason: Court is rendered in the afore-mentioned Civil 2 Appeal, the same can be brought to the notice of the High Court. In the meantime, the High Court can be requested to defer the proceedings in the writ petitions pending before it.
4. In view of the above, transfer petitions are not entertained and are dismissed accordingly.
....................,J.
(RANJAN GOGOI) ....................,J.
(NAVIN SINHA)
NEW DELHI
NOVEMBER 06, 2017
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ITEM NO.31 COURT NO.3 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1970-1971/2017
THE COMMISSIONER OF SERVICE TAX (APPEALS 1) Petitioner(s)
VERSUS
M/S. SRI SELVAGANAPATHY AND CO. Respondent(s)
(FOR ADMISSION and IA No.111364/2017-EX-PARTE STAY) Date : 06-11-2017 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA For Petitioner(s) Mr. Arijit Prasad, Adv.
Ms. B. Sunita Rao, Adv.
Mr. Anurag,Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Transfer petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)