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[Cites 0, Cited by 6] [Entire Act]

State of Uttar Pradesh - Section

Section 66 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

66. Intermediary entered in the Roll to receive compensation.

- Subject to the provisions of Section 70, the compensation payable under this Act, shall be paid to the intermediary whose name is entered in the Compensation Assessment Roll