Section 5(4)(a) in Tamil Nadu Registration of Marriages Rules, 2009

[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

(a)

(i)Copy of the Voter's Identity Card issued by the Election Commission of India, or

(ii)Copy of passport; or

(iii)Copy of PAN/GIR Card issued by the Income Tax Department; or

(iv)Copy of Ration Card; or

(v)Copy of Photo Identity Card issued by the Government; or Government Undertakings or Local Bodies; or

(vi)Copy of Pass Book issued by Banks or Post Offices (With Photo); or

(vii)Copy of Pension Book; or

(viii)Copy of certificate issued to handicapped persons; or

(ix)Copy of Gun licence; or

(x)Copy of identity card issued to "Freedom fighters".

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