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State of Bihar - Section

Section 8 in Bihar Targeted Public Distribution System (Control) Order, 2016

8. Priorities in allotment of fair price shop.

- Except the compassionate ground cases, the priorities in allotment of fair price shops shall be as follows:-
(i)Self Help Groups;
(ii)Cooperative Societies of Women;
(iii)Cooperative Societies of Ex- Servicemen;
(iv)Educated Unemployed persons;
(v)The resident of a panchayat or ward shall be given priority.