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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(6)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)if the board fails to exercise its powers under this sub-section, the multi-State co-operative society in the general meeting may appoint the first auditor or auditors.