Section 10(5) in Bihar Police Sub-ordinate Services Commission Rules, 2017
(5)The Commission shall keep the amount received from Government and the amount received by miscellaneous receipts in a bank by opening an account. There shall be separate bank account for the fees received from the candidates and this amount shall be deposited in the treasury under Major Head-0051-Public Service Commission, Sub Major Head -00- Minor Head- 105- State Public Service Commission Examination Fee, Sub Head-0004- Bihar Police Subordinate Services Commission Examination Fee, Bill Code- R0051001050004 immediately by the end of the month. The detail of the revenue received as fee shall be sent to the Department every year.
