Section 51(2) in Rajasthan Land Pooling Schemes Act, 2016
(2)If the owner elects to pay the amount by instalments, interest at such rate as is arrived at by adding two percent to the hank rate published under section 49 of the Reserve Bank of India Act, 1934 (Central Act No.2 of 1934), from time to time, shall be charged per annum on the net amount payable.
