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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(k) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(k)the maintenance of walls, fences, hedges or any other structural or architectural construction and the height at which they shall be maintained;