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State of Rajasthan - Section

Section 8C in Rajasthan Panchayati Raj Act, 1994

8C. Presiding Officer.

- The meetings of the Gram Sabha shall be convened by the Sarpanch of the Panchayat or, in his absence, by the Up-Sarpanch of such Panchayat and such meetings shall be presided over by the Sarpanch or, in his absence by the Up-Sarpanch. In the event of both the Sarpanch and the Up-Sarpanch being absent, a meeting of the Gram Sabha shall be provided over by a member of the Gram Sabha to be elected for the purpose by a majority of the members present in the meeting.