Delhi High Court - Orders
Central Vigilance Commission vs Ashwani Kumar on 23 December, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5674/2021 & CM APPL. 17722/2021 -Stay
CENTRAL VIGILANCE COMMISSION
..... Petitioner
Through Mr. Arun K. Sharma and Ms. Tatini
Basu, Advs.
versus
ASHWANI KUMAR
..... Respondent
Through
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.12.2021 The Hon'ble Judge is on leave today. List on 31.03.2022.
(BY ORDER) COURT MASTER DECEMBER 23, 2021 Signature Not Verified DigitallySigned By:SAURABH RAWAT Signing Date:24.12.2021 14:21:17