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Delhi High Court - Orders

Central Vigilance Commission vs Ashwani Kumar on 23 December, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~44
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5674/2021 & CM APPL. 17722/2021 -Stay
                               CENTRAL VIGILANCE COMMISSION
                                                                               ..... Petitioner
                                                Through  Mr. Arun K. Sharma and Ms. Tatini
                                                         Basu, Advs.



                                                 versus

                               ASHWANI KUMAR
                                                                                 ..... Respondent
                                                 Through

                               CORAM:
                               HON'BLE MS. JUSTICE REKHA PALLI
                                       ORDER

% 23.12.2021 The Hon'ble Judge is on leave today. List on 31.03.2022.

(BY ORDER) COURT MASTER DECEMBER 23, 2021 Signature Not Verified DigitallySigned By:SAURABH RAWAT Signing Date:24.12.2021 14:21:17