Patna High Court - Orders
Kishore Kunal vs The State Of Bihar on 11 March, 2024
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.24272 of 2023
Arising Out of PS. Case No.-97 Year-2019 Thana- MAHILA P.S. District- Nalanda
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KISHORE KUNAL Son of Sri Jagdish Prasad Resident of village - Navichak,
P.O.- Shahjahanpur, P.S.- Daniyawan, District - Patna. At present Deputy
Manager United Bank of India, Branch Arambag Hugli, District - Hugli (West
Bengal), Pin Code - 712601.
... ... Petitioner/s
Versus
1. The State of Bihar
2. Nitu Singh Wife of Kishore Kunal Daughter of Devendra Prasad, Resident
of Village - Navichak, P.O.- Shahjahanpur, P.S.- Daniyawan, District - Patna,
At present village - Dharahra, P.O.- Dharahra, P.S.- Silao, District - Nalanda.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s :N O N E
For the Opposite Party/s :Mr.Chandra Bhushan Prasad, Addl Public Prosecutor
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
2 11-03-2024Nobody appears for the petitioner on repeated calls. However, counsel for the State is present.
2. By way of last indulgence, list this matter on 18 th March, 2024.
(Prabhat Kumar Singh, J) shashi/-
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