Section 14 in The Punjab Electricity (Duty) Act, 1958
14. [ Application of Act to Punjab Government. [Inserted by Punjab Act 11 of 1963, Section 4.]
- The provisions of this Act shall also apply to the Government of Punjab in respect of the energy supplied to such Government in the same as they apply to a domestic consumer or a commercial consumer or any other category of consumers, as the case may be.]
