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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Puducherry - Subsection

Section 29(1) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(1)The Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the power under section 30, may also be exercised by any person or persons as may be specified in the notification.