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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(3) in The Orissa Self-Help Co-operatives Act, 2001

(3)Where a board fails to conduct elections in time in accordance with the articles of association of the Co-operative, all directors on the board shall cease to be directors from the date of expiry of the term of office of the outgoing director(s) or representative(s), as the case may be.